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[Cites 0, Cited by 0] [Section 174(1)] [Section 174] [Entire Act]

State of Andhra Pradesh - Subsection

Section 174(1)(vii) in Andhra Pradesh Goods and Services Tax Act, 2017

(vii)the Andhra Pradesh Rural Development Act, 1996 (hereafter referred to as the repealed Acts) are hereby repealed.