Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Odisha - Subsection Section 3(c) in The Orissa Cement Control Order, 1973 (c)[ No stockist shall carry on business in cement other than levy cement.] [Inserted vide S.R.O. Notification No. 408 dated 1.7.1982-Published in Orissa Gazette Extraordinary No. 1065 of 1982.]
