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Karnataka High Court

Sri Prashant Dokania vs Sri Lakshminarayan Todi on 23 August, 2022

                                                  -1-




                                                             CRP No. 345 of 2019


                            IN THE HIGH COURT OF KARNATAKA AT BENGALURU

                               DATED THIS THE 23RD DAY OF AUGUST, 2022

                                               BEFORE
                                THE HON'BLE MR. JUSTICE E.S.INDIRESH
                             CIVIL REVISION PETITION NO. 345 OF 2019 (IO)
                       BETWEEN:

                       SRI PRASHANT DOKANIA
                       S/O PAWAN KUMAR DOKANIA
                       AGED ABOUT 39 YEARS.
                       R/AT NO.1002, 13TH MAIN,
                       2ND CROSS, HAL 2ND STAGE
                       BANGALORE-560 008.

                                                                   ...PETITIONER

                       (BY SRI. RADHANANDAN B S.,ADVOCATE)

                       AND:

                       1.    SRI LAKSHMINARAYAN TODI
                             S/O LATE RADHA KRISHNA TODI
                             AGED ABOUT 78 YEARS
                             R/AT NO.123/A,
                             MOTI LAL NEHRU ROAD,
Digitally signed by          KOLKATA-700029.
LAKSHMINARAYAN N
Location: High Court
of Karnataka
                             HANUMAN PRASAD AGARWALA
                             S/O LATE RADHAKRISHNA TODI,
                             SINCE DEAD AND REPRESENTED BY
                             HIS LEGAL REPRESENTATIVES

                       2.    SMT.GITA DEVI AGARAWALA
                             W/O LATE HANUMAN PRASAD AGARWALA,
                             AGED AOBUT 74 YEARS,
                           -2-




                                     CRP No. 345 of 2019


3.   OM PRAKASH AGARAWALA
     S/O LATE HANUMAN PRASAD AGARWALA,
     AGED ABOUT 58 YEARS

4.   DR.JAI PRAKASH AGARAWALA
     S/O LATE HANUMAN PRASAD AGARWALA,
     AGED ABOUT 56 YEARS

     ALL ARE RESIDING AT
     NO.123A MOTI LAL NEHRU ROAD
     KOLKATA-700029.

5.   VINOD KUMAR TODI
     S/O LATE RADHAKRISHNA AGARAWALA,
     AGED ABOUT 67 YEARS
     R/AT NO.227/1B,
     A.J.C. BOSE ROAD,
     KOLKATA-7O0020.

6.   OM PRAKASH AGARAWALA
     S/O LATE HANUMAN PRASAD AGARAWALA
     AGED ABOUT 57 YEARS
     R/AT NO.123A
     MOTI LAL NEHRU ROAD,
     KOLKATA-700029.

     BISWANATH DOKANIA @ B N RAM
     SINCE DECEASED BY HER LRS.

7.   SMT. SHARDA DOKANIA
     W/O LATE BISHWANATH DOKANIA @ B.N.RAM,
     AGED ABOUT 82 YEARS.

8.   PAWAN KUMAR DOKANIA
     S/O LATE BISHWANATH DOKANIA @ B.N. RAM
     AGED ABOUT 65 YEARS.

     R7 AND 8 ARE R/AT NO.1002
     13TH MAIN, 2ND CROSS, HAL 2ND STAGE,
     BENGALURU - 560008.
                              -3-




                                         CRP No. 345 of 2019


9.   SMT.ASHA CHOUDHARY,
     D/O. LATE BISHWANTH DOKANIA @ B.N.RAMA
     AGED ABOUT 58 YEARS
     R/AT FLAT NO.9B NATURAL,
     VIEW NO.82, ULTA DANGA MAIN ROAD,
     CALCUTTA 700 067.

10. SMT. NEELAM GARG
    D/O LATE BISHWANTH DOKANIA @ B.N.RAM
    AGED ABOUT 56 YEARS,

     R/AT FLAT NO.D -502,
     MANTRI SERENITY,
     KANAKAPURA MAIN ROAD,
     DODDAKALLASANDRA,
     BENGALURU 560062



                                                ...RESPONDENTS

     THIS CRP IS FILED UNDER SECTION 115 OF CPC 1908
AGAINST THE ORDER DATED 25.04.2019 PASSED ON IA No.12
IN OS.No.1503 OF 2015 ON THE FILE OF THE XIX ADDITIONAL
CITY CIVIL AND SESSIONS JUDGE, BANGALOE REJECTING THE
IA No.12 FILED UNDER ORDER VII RULE 11(d) OF CPC FOR
REJECTION OF PLAINT.


     THIS PETITION COMING ON FOR ADMISSION THIS DAY,
THE COURT MADE THE FOLLOWING
                          ORDER

Learned counsel appearing for the petitioner seeks leave of this court to withdraw the petition.

-4- CRP No. 345 of 2019

Accepting the submission made by the learned counsel appearing for the petitioner, the Civil Revision Petition is dismissed as withdrawn.

Sd/-

JUDGE SB List No.: 1 Sl No.: 28