Madhya Pradesh High Court
M/S Parle Agro Private Ltd. vs The Commissioner Of Commercial Tax on 4 October, 2018
1 VATA-11-2018
The High Court Of Madhya Pradesh
VATA-11-2018
(M/S PARLE AGRO PRIVATE LTD. Vs THE COMMISSIONER OF COMMERCIAL TAX)
5
Jabalpur, Dated : 04-10-2018
Shri P.M. Chaudhary, Senior Advocate with Shri
Mukesh Agrawal, Advocate for the appellant.
Shri B.D. Singh, Government Advocate for the
respondent-State on advance copy.
It is common ground that the question involved in the present appeal is the subject matter of Tax Reference No.60/2018 pending at Indore.
In view of the aforesaid, list the matter after the decision of TR No.60/2018 along with VATA No.12/2018.
(S.K. SETH) (B. K. SHRIVASTAVA)
JUDGE JUDGE
@shish
Digitally signed by ASHISH KUMAR
JAIN
Date: 05/10/2018 15:25:17