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Delhi High Court - Orders

Batra Enterprises vs Commissioner Of Customs( Drawback) & ... on 24 January, 2022

Author: Manmohan

Bench: Manmohan, Navin Chawla

                          $~36 to 40
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 12143/2018 & CM APPL. 47149/2018
                                BATRA ENTERPRISES                             ..... Petitioner
                                                Through: Mr.Rajesh Jain, Mr.Viraj Tiwari &
                                                          Mr.Ramashish, Advs.

                                                versus

                               COMMISSIONER OF CUSTOMS( DRAWBACK) & ANR.
                                                                       ..... Respondents
                                           Through: Mr.Satyakam, ASC for GNCTD.


                          +    W.P.(C) 6337/2019 & CM APPL. 30086/2019
                               JIAN INTERNATIONAL                             ..... Petitioner
                                               Through: Mr.Rajesh Jain, Mr.Viraj Tiwari &
                                                        Mr.Ramashish, Advs.


                                                versus

                               COMMISSIONER OF DELHI GOODS & SERVICES TAX
                                                                        ..... Respondent
                                           Through: Mr.Satyakam, ASC for GNCTD.



                          +    W.P.(C) 7501/2019 & CM APPL. 31216/2019
                               B.K.S.MOTORS (P) LTD.                        ..... Petitioner
                                               Through: Mr.Rajesh Jain, Mr.Viraj Tiwari &
                                                        Mr.Ramashish, Advs.

                                           versus
                               COMMISSIONER OF DELHI GOODS & SERVICES TAX
                                                                        ..... Respondent
                                           Through: Mr.Satyakam, ASC for GNCTD.




Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:26.01.2022
16:51:35
                           +     W.P.(C) 4269/2020 & CM APPL. 15371/2020
                                B.K.S MOTORS (P) LTD.                     ..... Petitioner
                                                Through: Mr.Rajesh Jain, Mr.Viraj Tiwari &
                                                         Mr.Ramashish, Advs.
                                                versus
                                COMMISSIONER OF DELHI GOODS AND SERVICES TAX &
                                ANR.                                      ..... Respondents
                                                Through: Mr.Anuj Aggarwal, ASC for GNCTD
                                                         with        Ms.Ayushi          Bansal,
                                                         Ms.Aishwarya Sharma & Mr.Sanyam
                                                         Suri, Advs.

                          +     W.P.(C) 4412/2020
                                DOMINION EXPO VENTURES PVT. LTD.         ..... Petitioner
                                                Through: Ms.Geeta Luthra, Sr. Adv. with
                                                         Mr.Vineet Bhatia, Mr.Sagar Kakkar
                                                         & Ms.Asmita, Advs.
                                                versus
                                COMMISSIONER DGST & ORS.                   ..... Respondents
                                                Through: Mr.Shadan Farasat, ASC for GNCTD
                                                         with Mr.Shourya Dasgupta, Adv.

                                CORAM:
                                HON'BLE MR. JUSTICE MANMOHAN
                                HON'BLE MR. JUSTICE NAVIN CHAWLA
                                             ORDER

% 24.01.2022 The petitions have been heard by way of video conferencing. Respondents pray for and are permitted to file revised written submissions at least a week prior to the next date of hearing.

List on 11th July, 2022.

MANMOHAN, J NAVIN CHAWLA, J JANUARY 24, 2022/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:26.01.2022 16:51:35