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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. State Dental Council Rules, 1969

(1)On the date and at the time appointed by the Returning Officer for the scrutiny of nomination papers, the candidates and the proposer and seconder of each candidate may attend the Office of the Returning Officer, who shall allow them to examine the nomination papers of all the candidates which have been received by him.