Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 26 in Bihar Forest Contract Rules

26. Manufacture of charcoal.

- Charcoal may not be manufactured by the forest contractor between the 1st February and 30th June except with the written permission of the Divisional Forest Officer and under such conditions and by such method as the Divisional Forest Officer may prescribe.