Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(1)A list of business for the day shall be prepared by the Secretary, and a copy thereof shall be made available for the use of every member.