Supreme Court - Daily Orders
Hem Lal Sahu vs The State Of Madhya Pradesh Now ... on 26 September, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
ITEM NO.9 COURT NO.16 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s).25947/2023
(Arising out of impugned final judgment and order dated 16-09-2014
in CRLA No. 1408/2000 passed by the High Court of Chhatisgarh at
Bilaspur)
HEM LAL SAHU Petitioner(s)
VERSUS
THE STATE OF MADHYA PRADESH NOW CHHATTISGARH Respondent(s)
(IA No. 129654/2023 - CONDONATION OF DELAY IN FILING
IA No. 129656/2023 - EXEMPTION FROM FILING O.T.)
Date : 26-09-2023 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mrs. Pragya Baghel, AOR
Ms. Shrika Gautam, Adv.
Ms. Charu Nirula, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the respondent-State seeking adjournment, the matter(s) stands adjourned for four weeks.
List the matter on 07.11.2023.
(VIJAY KUMAR) (MATHEW ABRAHAM)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Vijay Kumar
Date: 2023.09.26
16:37:45 IST
Reason: