Section 36 in Chhattisgarh Rajya Gramin Bank (Officers and Employees) Service Regulations, 2013
36. Subscriptions.
- No officer or employee shall, except with the previous sanction of the Competent Authority, ask for, or accept, contributions or otherwise associate himself with the raising of any funds or other connections in cash or in kind from constituents or customers in pursuance of any objective whatsoever.
