Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 2 in A.P. Public Employment (Recording & Alteration of Date of Birth) Rules, 1984. 2. G.O.Ms.No. 18, Fin. & Plg. (Fin.Wing - FR-1) Department , dated 9-1-1978.
