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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Insurance Regulatory And Development Authority (Actuarial Report And Abstract) Regulations, 2000

(2)The abstracts and statements shall be furnished to the authority, within nine months from the end of the period to which they refer to, in accordance with sub-section (1) of section 15 of the Act.