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State of Tamilnadu - Section

Section 16 in Tamil Nadu Panchayats (Elections) Rules, 1995

16. Electoral roll of a Ward of a Panchayat Union.

- For the purpose of election of member of a Panchayat Union Council, the rolls of the Wards of Panchayat Villages comprising the Ward of the Panchayat Union, prepared under rule 14 and put together shall form the electoral roll of that Ward of the Panchayat Union.