Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 5 in Oil Industry (Development) Rules, 1975

5. Change of address.

(1)A member shall keep the Secretary informed of any change in his address.
(2)If he fails to inform the change of address, the address in the official records shall for all purposes be deemed to be his address.