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State of Maharashtra - Section

Section 61 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

61. Manner of appointment of other Officers of the University.

- All appointments of the other officers of the University shall be made strictly on the basis of merit except that the posts of Deputy Registrar shall be filled in by promotion from the category of Assistant Registrars or Assistant Comptrollers and the posts of Assistant Registrar and Assistant Comptroller shall be filled in 50 percent by promotion from ministerial staff and 50 percent by nomination.