Madhya Pradesh High Court
Kashiram vs The State Of Madhya Pradesh on 22 April, 2024
Author: Anil Verma
Bench: Anil Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 57503 of 2023
(KASHIRAM Vs THE STATE OF MADHYA PRADESH)
Dated : 22-04-2024
Shri Harsh Rana - Advocate for applicant.
Smt. Varsha Singh Thakur - Govt. Advocate for the respondent/State.
As prayed, list in the next week.
(ANIL VERMA) JUDGE Tej Signature Not Verified Signed by: TEJPRAKASH VYAS Signing time: 23-04-2024 10:22:55