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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Tripura - Subsection

Section 91(3) in The Tripura Co-operative Societies Act, 1974

(3)The Registrar may direct the committee to ex-tend from time to time the period of suspension and the paid officer or servant suspended shall not be reinstated except with the previous sanction of the Registrar.