Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of Punjab - Subsection Section 174(2) in Punjab Municipal Act, 1911 (2)The Committee may, on such terms as it may think fit, allow any building to be set forward for the improvement] [Substituted by Punjab Act No. 3 of 1933.] of the line of the street.
