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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Goa - Subsection

Section 87(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The other records such as forms of application, school lists, Supervisors' reports, Examiners' report, mark-lists, correction slips, answer books and other correspondence pertaining to a particular examination shall be disposed off after 90 days from the date of declaration of results.