Section 31 in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
31. [ Time for Starred Questions. [Substituted by item 18 by amending rules vide Notification S.O. 118, published in Rajasthan Gazette Extraordinary, Part IV-C(II), dated 1-9-1981, page 295 (1) 46.]
- Unless the Speaker otherwise directs, the first hour of every sitting shall be available for the asking and answering of starred questions, including short notice questions.]
