Bombay High Court
Sukhlal Jasraj @ Dasharath Chordia, ... vs Chandrabhagabai Mahalu Shirole., Died ... on 25 November, 2016
Author: Sunil P. Deshmukh
Bench: Sunil P. Deshmukh
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drp
IN THE HIGH COURT OF JUDICATURE OF BOMBAY
BENCH AT AURANGABAD
SECOND APPEAL NO.826 OF 2009
Devidas Jotiba Dalwe and Others APPELLANTS
VERSUS
Nivrutti Tatya Surde and Others RESPONDENTS
CIVIL APPLICATION NO.8478 OF 2009
SECOND APPEAL NO.308 OF 2010
SECOND APPEAL NO.309 OF 2010
CIVIL APPLICATION NO.7606 OF 2010
IN
SECOND APPEAL STAMP NO.8305OF 2010
CIVIL APPLICATION NO.9277 OF 2010
IN
SECOND APPEAL STAMP NO.10244OF 2010
CIVIL APPLICATION NO.11117 OF 2010
IN
SECOND APPEAL STAMP NO.21124 OF 2010
CIVIL APPLICATION NO.11119 OF 2010
IN
SECOND APPEAL STAMP NO.21126 OF 2010
SECOND APPEAL NO.381 OF 2011
SECOND APPEAL NO.599 OF 2011
CIVIL APPLICATION NO.873 OF 2011
IN
SECOND APPEAL NO.267OF 1999
CIVIL APPLICATION NO.3982 OF 2011
IN
SECOND APPEAL NO.382 OF 2002
CIVIL APPLICATION NO.3981 OF 2011
IN
SECOND APPEAL NO.382 OF 2002
CIVIL APPLICATION NO.6318 OF 2011
IN
SECOND APPEAL STAMP NO.33637 OF 2010
CIVIL APPLICATION NO.9641 OF 2011
IN
REJECTED CASE NO.536 OF 2011
CIVIL APPLICATION NO.9901 OF 2011
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IN
SECOND APPEAL STAMP NO.16005 OF 2011
CIVIL APPLICATION NO.11883 OF 2011
IN
SECOND APPEAL NO.172 OF 1997
[CORAM : SUNIL P. DESHMUKH, J.]
DATE : 25th NOVEMBER, 2016
ORDER :
1. Returnable date extended to 3rd February, 2017.
2. Interim relief, if any, to continue till then.
[SUNIL P. DESHMUKH, J.] drp/sa826-09 ::: Uploaded on - 28/11/2016 ::: Downloaded on - 15/09/2021 18:33:05 :::