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Bombay High Court

Sukhlal Jasraj @ Dasharath Chordia, ... vs Chandrabhagabai Mahalu Shirole., Died ... on 25 November, 2016

Author: Sunil P. Deshmukh

Bench: Sunil P. Deshmukh

                                  {1}                              sa826-09

 drp
         IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                    BENCH AT AURANGABAD

                      SECOND APPEAL NO.826 OF 2009

 Devidas Jotiba Dalwe and Others                           APPELLANTS

          VERSUS

 Nivrutti Tatya Surde and Others                       RESPONDENTS

                CIVIL APPLICATION NO.8478 OF 2009
                   SECOND APPEAL NO.308 OF 2010
                   SECOND APPEAL NO.309 OF 2010
                CIVIL APPLICATION NO.7606 OF 2010
                                IN
               SECOND APPEAL STAMP NO.8305OF 2010
                CIVIL APPLICATION NO.9277 OF 2010
                                IN
              SECOND APPEAL STAMP NO.10244OF 2010
                CIVIL APPLICATION NO.11117 OF 2010
                                IN
              SECOND APPEAL STAMP NO.21124 OF 2010
                CIVIL APPLICATION NO.11119 OF 2010
                                IN
              SECOND APPEAL STAMP NO.21126 OF 2010
                   SECOND APPEAL NO.381 OF 2011
                   SECOND APPEAL NO.599 OF 2011
                 CIVIL APPLICATION NO.873 OF 2011
                                IN
                   SECOND APPEAL NO.267OF 1999
                CIVIL APPLICATION NO.3982 OF 2011
                                IN
                   SECOND APPEAL NO.382 OF 2002
                CIVIL APPLICATION NO.3981 OF 2011
                                IN
                   SECOND APPEAL NO.382 OF 2002
                CIVIL APPLICATION NO.6318 OF 2011
                                IN
              SECOND APPEAL STAMP NO.33637 OF 2010
                CIVIL APPLICATION NO.9641 OF 2011
                                IN
                   REJECTED CASE NO.536 OF 2011
                CIVIL APPLICATION NO.9901 OF 2011




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                                       {2}                                  sa826-09

                                IN
              SECOND APPEAL STAMP NO.16005 OF 2011
                CIVIL APPLICATION NO.11883 OF 2011
                                IN
                   SECOND APPEAL NO.172 OF 1997




                               [CORAM : SUNIL P. DESHMUKH, J.]

                                 DATE : 25th NOVEMBER, 2016

 ORDER :

1. Returnable date extended to 3rd February, 2017.

2. Interim relief, if any, to continue till then.

[SUNIL P. DESHMUKH, J.] drp/sa826-09 ::: Uploaded on - 28/11/2016 ::: Downloaded on - 15/09/2021 18:33:05 :::