Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in Agreement Between The Government of India and The Government of The Federal Republic of Somalia On The Transfer of Sentenced Persons 11. Review of judgment and Pardon, amnesty or commutation. - 1. The transferring State alone shall decide on any application for review of the judgment.
