Section 232(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
(a)essential life saving aids and appliances required to handle-(i)head injuries and spinal injuries;(ii)bleeding;(iii)fractures and dislocations of bones and joints;(iv)crush injuries;(v)shock, including electric shock;(Vi)dehydration due to any cause;(vii)snake bite, insect bite, scorpion and bee stings;(viii)burns, including chemical burn;(xi)bends or divers paralysis;(x)other surgical, gynaecological, obstertic or paediatric emergencies;(xi)drowning;(xii)sunstroke and frost bite to building workers; are provided and properly maintained under the supervision of a construction medical officer.
