Section 3(4) in Rajasthan Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006
(4)If in any particular area and for particular mineral, Excess Royalty Collection Contract [ERCC] or Royalty Collection Contract [RCC] is granted by the Department and contract is in force, the driver or incharge of vehicle shall carry Royalty Receipt duly stamped by the department, in place of Transit Pass.
