Section 6(2) in Telangana State Sand Mining Rules, 2015
(2)The District Collector shall put in place a proper administrative mechanism for enforcement of extraction and transportation of sand comprising of:(a)Joint Collector/Addl. Jt. Collector.(b)Project Officer, ITDA concerned (in respect of Scheduled areas).(c)Deputy Transport Commissioner/RTO(d)Asst. Director of Mines & Geology.(e)Executive Engineer, Irrigation/River Conservator.(f)Any other nominee(s) by the District Collector.
