Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73B(1)] [Section 73B] [Entire Act] State of Maharashtra - Subsection Section 73B(1)(vii) in Maharashtra Factories Rules, 1963 (vii)Adequate flap shall be provided on top of the machine, which can open and let off the fumes in the case of an explosion.