Supreme Court - Daily Orders
Mohan Lal @ Ishar Ram vs State Of Rajasthan on 13 January, 2014
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ITEM NO.47 COURT NO.4 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).9562/2012
(From the judgement and order dated 23/07/2012 in CRLMP No.1619/2011, of
The HIGH COURT OF RAJASTHAN AT JODHPUR)
MOHAN LAL @ ISHAR RAM Petitioner(s)
VERSUS
STATE OF RAJASTHAN AND ANR Respondent(s)
(With appln(s) for stay and office report)
Date: 13/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE DR. JUSTICE B.S. CHAUHAN
HON’BLE MR. JUSTICE J. CHELAMESWAR
For Petitioner(s)
Mr. Aftab Ali Khan,Adv.
For Respondent(s) Mr. Ranji thomas,Adv.
Mr. V.N. Raghupathy,Adv.
Mr. G. Rajyalakshmi Sharma,Adv.
UPON hearing counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed.
(O.P. Sharma) (M.S. Negi)
Court Master Assistant Registrar