Patna High Court - Orders
Ram Kripal Yadav vs The State Of Bihar on 1 August, 2022
Author: Nawneet Kumar Pandey
Bench: Nawneet Kumar Pandey
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.59674 of 2021
Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
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RAM KRIPAL YADAV
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
with
CRIMINAL MISCELLANEOUS No. 60066 of 2021
Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
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MADAN KUMAR SINGH
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
======================================================
Appearance :
(In CRIMINAL MISCELLANEOUS No. 59674 of 2021)
For the Petitioner/s : Mr. Rajesh Kumar Singh, Sr. Adv.
Mr. Ravi Prakash, Adv.
Mr. Manish Kumar Singh
For the Opposite Party/s : Mr.A.G
For the Informant : Mr. Sidhendra Kumar Singh, Adv.
(In CRIMINAL MISCELLANEOUS No. 60066 of 2021)
For the Petitioner/s : Mr. N.K. Agrawal, Sr. Adv.
Mr. Md. Anisur Rahman, Adv.
For the Opposite Party/s : Ms.Nirmala Kumari, APP
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CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
PANDEY
ORAL ORDER
5 01-08-2022Order is reserved.
(Nawneet Kumar Pandey, J) SONALI/-
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