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Patna High Court - Orders

Ram Kripal Yadav vs The State Of Bihar on 1 August, 2022

Author: Nawneet Kumar Pandey

Bench: Nawneet Kumar Pandey

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                            CRIMINAL MISCELLANEOUS No.59674 of 2021
                     Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
                 ======================================================
                 RAM KRIPAL YADAV

                                                                                 ... ... Petitioner/s
                                                      Versus
                 The State of Bihar

                                                        ... ... Opposite Party/s
                 ======================================================
                                                        with
                            CRIMINAL MISCELLANEOUS No. 60066 of 2021
                     Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
                 ======================================================
                 MADAN KUMAR SINGH

                                                                                 ... ... Petitioner/s
                                                      Versus
                 The State of Bihar

                                                        ... ... Opposite Party/s
                 ======================================================
                 Appearance :
                 (In CRIMINAL MISCELLANEOUS No. 59674 of 2021)
                 For the Petitioner/s     : Mr. Rajesh Kumar Singh, Sr. Adv.
                                            Mr. Ravi Prakash, Adv.
                                            Mr. Manish Kumar Singh
                 For the Opposite Party/s : Mr.A.G
                 For the Informant        : Mr. Sidhendra Kumar Singh, Adv.
                 (In CRIMINAL MISCELLANEOUS No. 60066 of 2021)
                 For the Petitioner/s     : Mr. N.K. Agrawal, Sr. Adv.
                                            Mr. Md. Anisur Rahman, Adv.
                 For the Opposite Party/s : Ms.Nirmala Kumari, APP
                 ======================================================
                 CORAM: HONOURABLE MR. JUSTICE NAWNEET KUMAR
                 PANDEY
                                       ORAL ORDER

5   01-08-2022

Order is reserved.

(Nawneet Kumar Pandey, J) SONALI/-

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