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State of Madhya Pradesh - Section

Section 8 in The M.P. Municipal Accounts Rules, 1971

8.

The accounts shall be maintained in Hindi written in Devanagari script. Books of account shall be strongly bound and paged and accounts shall not be prepared in house sheets or in loosely bound volume. The pages of receipt books shall before issue be stamped with the Council's seal and the Head of office shall record on each book before issue a certificate of the number of pages it contains.