Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 321 in Bihar Education Code, 1961 321. Rules. - The following rules must be observed in every recognised High/Higher Secondary/Multi-purpose Schools including Sarvodaya High Schools under private management:-
