Section 1(2) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006
(2)It extends to the whole of the Jammu and Kashmir State and it applies [also] [Inserted by Act XXII of 1958 w.e.f. 18-2-1958.] to State Subjects and servants of the State wherever they may be.
