Delhi High Court - Orders
Shri Deepak Kumar And Anr vs Union Of India And Ors on 15 September, 2023
Author: Chandra Dhari Singh
Bench: Chandra Dhari Singh
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11644/2018 & CM APPL. 44992/2018 & CM APPL.
13364/2019
SHRI DEEPAK KUMAR AND ANR. ..... Petitioners
Through: Mr. Gagan Mathur and Mr. Shitanshu,
Advocates
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSc with Mr.
Aman Rewaria and Mr. Yasharth
Shukla, Advocates
CORAM:
HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
ORDER
% 15.09.2023 Pleadings are complete.
List on 4th March, 2024 for final hearing. Meanwhile, the parties are directed to file written submissions, not exceeding five pages, before the next date of hearing.
CHANDRA DHARI SINGH, J SEPTEMBER 15, 2023 gs/ms Click here to check corrigendum, if any This is a digitally signed order.
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