Section 2(1)(m) in The Orissa Electricity Reform (Transfer of Assets, Liabilities, Proceedings and Personnel of Gridco to Distribution Companies) Rules, 1998

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(m)"Gridco" means Grid Corporation of Orissa Limited, a company established by the State Government in terms of Section 13 of the Act;

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