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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(a) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(a)The conditions of service of every member of the teaching and Ministerial staff, appointed substantively shall be governed by an agreement executed by him and the Governing Body/Council, or the Managing Committee, in the form given in Appendix III. Variations in minor details may be approved by the Director of Agriculture. The agreement must be executed within one month of the appointment of the persons on probation.