Section 11(1)(viii) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

(viii)a person who does not hold any land or holds land less in area than an economic holding and who agrees to cultivate land personally.

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