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Andhra Pradesh High Court - Amravati

Kottakota Amaravati Died Another vs State Of Ap 36 Others on 28 August, 2020

Author: J.K. Maheshwari

Bench: J K Maheshwari

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

                  CHIEF JUSTICE J.K. MAHESHWARI

               CIVIL REVISION PETITION No. 3850 of 2014
                        (Through Video Conferencing)

Between:

Kottakota Amaravati and another                     .... Petitioners

Vs.

State of Andhra Pradesh, rep. by the
District Collector, Srikakulam and others           .... Respondents


Counsel for petitioners          : Sri K. Manik Prabhu

Counsel for respondents          : None


                               ORAL ORDER

Dt.28.08.2020 This Civil Revision Petition has been filed aggrieved by the order dated 24.06.2014 passed in I.A.No.49 of 2013 in O.S.No.6 of 2000 on the file of the Court of the Senior Civil Judge, Sompeta, Srikakulam District.

As per the Case Information Status (CIS), the above suit was disposed of on 24.11.2018. Therefore, this civil revision petition has now rendered infructuous.

Accordingly, this Civil Revision Petition is dismissed as infructuous. As a sequel, all the pending miscellaneous applications shall stand closed.

________________________ J.K. MAHESHWARI, CJ cbs CHIEF JUSTICE J.K. MAHESHWARI CIVIL REVISION PETITION No. 3850 of 2014 28th August, 2020 cbs