Madhya Pradesh High Court
Ajay Singh vs The State Of Madhya Pradesh on 14 January, 2020
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-3708-2017 The High Court Of Madhya Pradesh WP-3708-2017 (AJAY SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 8 Jabalpur, Dated : 14-01-2020 List the matter along with W.P.No.3299/2017. Interim relief, if any, shall continue till next date of hearing.
(SUBODH ABHYANKAR) JUDGE vinay Digitally signed by VINAY KUMAR BURMAN Date: 16/01/2020 16:59:47