Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 45] [Entire Act] State of Assam - Subsection Section 45(1) in Goalpara Tenancy Act, 1929 (1)Every tenant shall pay or tender each instalment of tent before sunset of the day on which it falls due :Provided that the tenant may pay or tender the rent payable for the year at any time during the year before it falls due.
