Madhya Pradesh High Court
Manish Kumar vs The State Of Madhya Pradesh on 14 December, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 MCRC-39469-2020 The High Court Of Madhya Pradesh MCRC No. 39469 of 2020 (MANISH KUMAR AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Indore, Dated : 14-12-2021 Proxy counsel Shri Bairagi, appearing on behalf of Shri M. Yadav, learned counsel for the applicant prays for time to argue the matter.
As prayed, list after 4 weeks.
(RAJENDRA KUMAR (VERMA)) JUDGE SS/-
Signature Not Verified VerifiedDigitally Digitally signed by SAN SHAILESH MAHADEV SUKHDEVE Date: 2021.12.14 18:11:58 IST