Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] State of Kerala - Subsection Section 25(1)(xx) in Kerala University of Health Sciences Act, 2010 (xx)to accord recognition to institutions of higher learning, research of specialised studies on the recommendation of the committees appointed by the Council;