Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 35 in West Bengal Stamp Rules, 1994

35. Entries in the register of applications when to be filled in.

- Columns 1 to 6 of the register of applications for refund of the value or renewal of stamps referred to in clause (iv) of sub-rule (k) of rule 25 shall be filled up on the day an application is filed, and the remaining columns when it has been disposed of.