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Patna High Court - Orders

Nand Kumar Singh vs Rajesh Kumar Singh (Transposed To ... on 30 March, 2026

         IN THE HIGH COURT OF JUDICATURE AT PATNA
            CIVIL MISCELLANEOUS JURISDICTION No.1836 of 2018
     ======================================================
     Rajesh Kumar Singh S/o Nand Kumar Singh, Resident of Village / Mohalla -
     Sonpur Madhav, P.S. - Sonpur, Distt. - Saran (Chhapra).
                                                             ... ... Petitioner/s
                                        Versus
1.    Rajesh Kumar Singh (Transposed to Petitioner) S/o Nand Kumar Singh
      resident of Village/ Mohalla- Sonpur Madhav, P.S.- Sonpur, Distt.- Saran
      (Chhapra).
2.   Parma Nand Singh, S/o Late Dasrath Singh, resident of Village/ Mohalla-
     Andrakila, S.D.O. Road, Town- Hajipur, P.O.- Hajipur, P.S.- Hajipur Nagar,
     District- Vaishali.
3.1. Parma Nand Prasad son of Late Sukhdev Singh, resident of Mohalla- Gudri
     Bazar, Pokhra, P.O.- Hajipur Town, P.S.- Town Hajipur, District- Vaishali.
3.2. Parmendu Prakash son of Late Sukhdev Singh, resident of Mohalla- Gudri
     Bazar, Pokhra, P.O.- Hajipur Town, P.S.- Town Hajipur, District- Vaishali.
3.3. Braj Kishore Prasad son of Late Sukhdev Singh, resident of Mohalla- Gudri
     Bazar, Pokhra, P.O.- Hajipur Town, P.S.- Town Hajipur, District- Vaishali.
4.   Asha Singh, W/o Binod Kumar Singh, resident of Mohalla- Jauhari Bazar
     Purana Gandak- Pool Road, Hajipur, P.O.- Hajipur, P.S.- Town, District-
     Vaishali.
6.   Nishant Sharma, S/o Late Dinesh Sharma, resident of Mohalla- Hella Bazar,
     P.S.- Hajipur Town, District- Vaishali.
7.   Binod Sharma @ Vikash Sharma, Son of Late Dinesh Sharma, resident of
     Mohalla- Hella Bazar, P.S.- Hajipur Town, District- Vaishali.
8.   Anil Kumar, S/o Late Teras Rai, resident of Mohalla- Bhagh Taj Khan @
     Pokhara, P.O.- Hajipur, District- Vaishali.
9.   Smt. Manju Kumari, W/o Dr. Gajendra Narayan, resident of Mohalla- Bhagh
     Taj Khan @ Pokhara, P.O.- Hajipur, District- Vaishali.
10. Ram Pravesh Singh @ Ram Nath Singh, Son of Late Jagdish Singh, R/o
    Village/ Mohalla- Sanchi- Patti, P.O.- Hajipur, P.S.- Nagar, District- Vaishali.
11. Ajay Pratap Singh @ Sheo Kumar Singh, Son of Late Bishwanath Prasad
    Singh, resident of Village/ Mohalla, P.O. and P.S.- Sonpur, District- Saran
    (Chhapra).
12. Deepak Kumar Singh, Son of Ajay Pratap Singh @ Sheo Kumar Singh,
    resident of Village/ Mohalla, P.O. and P.S.- Sonpur, District- Saran
    (Chhapra).
13. Sanjay Singh, son of Late Krishna Kumar Singh, resident of Village/
    Mohalla, P.O. and P.S.- Sonpur, District- Saran (Chhapra).
14. Rajan Singh, Son of Late Krishna Kumar Singh, resident of Village/
    Mohalla, P.O. and P.S.- Sonpur, District- Saran (Chhapra).
15. Mostt. Neelam Devi, Wife of Late Krishna Kumar Singh, resident of
    Village/ Mohalla, P.O. and P.S.- Sonpur, District- Saran (Chhapra).
16. Susheela Devi, Wife of Shyam Nandan Singh, resident of Village- Mahua
              Patna High Court C.Misc. No.1836 of 2018(15) dt.30-03-2026
                                                          2/2




                     Singh Raj, P.O. and P.S.- Mahua, District- Vaishali.
               17. Birendra Kumar Singh, Son of Gorakh Singh, resident of Village- Sanchi-
                   patti, Ward No.- 1, Town- Hajipur, P.S.- Town Hajipur, District- Vaishali.
               18. Ram Babu Singh, Son of Late Dani Singh, resident of Mohalla- Bagmati,
                   P.O.- Hajipur, P.S.- Town Hajipur, District- Vaishali.
               19. Ajay Singh, Son of Late Ram Shobhit Singh, resident of Mohalla- Sanch-
                   patti, P.O.- Hajipur, P.S.- Town Hajipur, District- Vaishali.
               20. Satish Kumar Singh, Son of Yogendra Prasad Singh, resident of Village and
                   P.O.- Sinduari, P.S.- Hajipur Sadar, District- Vaishali.
               21. Smt. Prem Shila Singh, Wife of Jai Kishun Singh, resident of Mohalla-
                    Pokhara, P.O.- Hajipur, P.S.- Hajipur Town, District- Vaishali.
                                                                               ... ... Respondent/s
                   ======================================================
                    Appearance :
                    For the Petitioner/s      :        Mr.Bhubneshwar Prasad
                    For the Respondent/s      :        Mr.Anil Kumar
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE S. B. PD. SINGH
                                          ORAL ORDER

15   30-03-2026

In view of office notes dated 26.03.2026, learned counsel for the petitioner is directed to file jointness affidavit of Respondent No. 06 with Respondent No. 07 within a period of two weeks from today, failing which the present petition would be dismissed without further reference to a Bench.

2. Put up this case on 20.04.2026.

(S. B. Pd. Singh, J) Nirajkrs/-

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