Patna High Court - Orders
Nand Kumar Singh vs Rajesh Kumar Singh (Transposed To ... on 30 March, 2026
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL MISCELLANEOUS JURISDICTION No.1836 of 2018
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Rajesh Kumar Singh S/o Nand Kumar Singh, Resident of Village / Mohalla -
Sonpur Madhav, P.S. - Sonpur, Distt. - Saran (Chhapra).
... ... Petitioner/s
Versus
1. Rajesh Kumar Singh (Transposed to Petitioner) S/o Nand Kumar Singh
resident of Village/ Mohalla- Sonpur Madhav, P.S.- Sonpur, Distt.- Saran
(Chhapra).
2. Parma Nand Singh, S/o Late Dasrath Singh, resident of Village/ Mohalla-
Andrakila, S.D.O. Road, Town- Hajipur, P.O.- Hajipur, P.S.- Hajipur Nagar,
District- Vaishali.
3.1. Parma Nand Prasad son of Late Sukhdev Singh, resident of Mohalla- Gudri
Bazar, Pokhra, P.O.- Hajipur Town, P.S.- Town Hajipur, District- Vaishali.
3.2. Parmendu Prakash son of Late Sukhdev Singh, resident of Mohalla- Gudri
Bazar, Pokhra, P.O.- Hajipur Town, P.S.- Town Hajipur, District- Vaishali.
3.3. Braj Kishore Prasad son of Late Sukhdev Singh, resident of Mohalla- Gudri
Bazar, Pokhra, P.O.- Hajipur Town, P.S.- Town Hajipur, District- Vaishali.
4. Asha Singh, W/o Binod Kumar Singh, resident of Mohalla- Jauhari Bazar
Purana Gandak- Pool Road, Hajipur, P.O.- Hajipur, P.S.- Town, District-
Vaishali.
6. Nishant Sharma, S/o Late Dinesh Sharma, resident of Mohalla- Hella Bazar,
P.S.- Hajipur Town, District- Vaishali.
7. Binod Sharma @ Vikash Sharma, Son of Late Dinesh Sharma, resident of
Mohalla- Hella Bazar, P.S.- Hajipur Town, District- Vaishali.
8. Anil Kumar, S/o Late Teras Rai, resident of Mohalla- Bhagh Taj Khan @
Pokhara, P.O.- Hajipur, District- Vaishali.
9. Smt. Manju Kumari, W/o Dr. Gajendra Narayan, resident of Mohalla- Bhagh
Taj Khan @ Pokhara, P.O.- Hajipur, District- Vaishali.
10. Ram Pravesh Singh @ Ram Nath Singh, Son of Late Jagdish Singh, R/o
Village/ Mohalla- Sanchi- Patti, P.O.- Hajipur, P.S.- Nagar, District- Vaishali.
11. Ajay Pratap Singh @ Sheo Kumar Singh, Son of Late Bishwanath Prasad
Singh, resident of Village/ Mohalla, P.O. and P.S.- Sonpur, District- Saran
(Chhapra).
12. Deepak Kumar Singh, Son of Ajay Pratap Singh @ Sheo Kumar Singh,
resident of Village/ Mohalla, P.O. and P.S.- Sonpur, District- Saran
(Chhapra).
13. Sanjay Singh, son of Late Krishna Kumar Singh, resident of Village/
Mohalla, P.O. and P.S.- Sonpur, District- Saran (Chhapra).
14. Rajan Singh, Son of Late Krishna Kumar Singh, resident of Village/
Mohalla, P.O. and P.S.- Sonpur, District- Saran (Chhapra).
15. Mostt. Neelam Devi, Wife of Late Krishna Kumar Singh, resident of
Village/ Mohalla, P.O. and P.S.- Sonpur, District- Saran (Chhapra).
16. Susheela Devi, Wife of Shyam Nandan Singh, resident of Village- Mahua
Patna High Court C.Misc. No.1836 of 2018(15) dt.30-03-2026
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Singh Raj, P.O. and P.S.- Mahua, District- Vaishali.
17. Birendra Kumar Singh, Son of Gorakh Singh, resident of Village- Sanchi-
patti, Ward No.- 1, Town- Hajipur, P.S.- Town Hajipur, District- Vaishali.
18. Ram Babu Singh, Son of Late Dani Singh, resident of Mohalla- Bagmati,
P.O.- Hajipur, P.S.- Town Hajipur, District- Vaishali.
19. Ajay Singh, Son of Late Ram Shobhit Singh, resident of Mohalla- Sanch-
patti, P.O.- Hajipur, P.S.- Town Hajipur, District- Vaishali.
20. Satish Kumar Singh, Son of Yogendra Prasad Singh, resident of Village and
P.O.- Sinduari, P.S.- Hajipur Sadar, District- Vaishali.
21. Smt. Prem Shila Singh, Wife of Jai Kishun Singh, resident of Mohalla-
Pokhara, P.O.- Hajipur, P.S.- Hajipur Town, District- Vaishali.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Bhubneshwar Prasad
For the Respondent/s : Mr.Anil Kumar
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CORAM: HONOURABLE MR. JUSTICE S. B. PD. SINGH
ORAL ORDER
15 30-03-2026In view of office notes dated 26.03.2026, learned counsel for the petitioner is directed to file jointness affidavit of Respondent No. 06 with Respondent No. 07 within a period of two weeks from today, failing which the present petition would be dismissed without further reference to a Bench.
2. Put up this case on 20.04.2026.
(S. B. Pd. Singh, J) Nirajkrs/-
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