Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(a) in THE BOMBAY NURSING HOMES REGISTRATION(AMENDMENT) ACT, 2005

(a)for the words "fifty rupees" the words "five thousand rupees" shall be substituted;