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[Cites 0, Cited by 2] [Section 92] [Entire Act]

State of Uttar Pradesh - Subsection

Section 92(b) in The U.P. Co-operative Societies Act, 1965

(b)by the Registrar or any other person subordinate to him and empowered by him in this behalf, by attachment and sale or sale without attachment of any property of the person or the co-operative society against whom the orders or award has been made; or