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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(b) in The Orissa Apartment Ownership Act, 1982

(b)description of the building stating the number of storeys and basements, the number of apartments and the principal materials of which it is or is to be constructed;