Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13(5)] [Section 13] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 13(5)(d) in Arunachal Pradesh University of Studies Act, 2012

(d)Such other powers may be conferred on him by this Act or the Statutes made thereunder.