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[Cites 0, Cited by 0] [Section 261] [Entire Act]

Union of India - Subsection

Section 261(3) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(3)Recruits shall conform to such physical and medical standards as may be prescribed by the Chief of the Naval Staff. The educational standards, as well as age limits and any other conditions of recruitment of sailors may be prescribed by the Government from time to time.