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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(2)(i) in Shree Siddhi Vinayak Ganpati Temple Trust (Prabhadevi) Act, 1980

(i)development of the properties of the Trust and acquisition of movable or immovable properties for the purposes of the Trust;