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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Telangana - Subsection

Section 15(4) in Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010

(4)Commissioner and Director of Horticulture may constitute a Committee at District level with three members for the purpose of certifying the quality of the plant material produced by the licensee and also for fixing the sale price of the specie from time to time for supply to Government programmes and for private sale by the licensee.