Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 1 in The Bihar Municipal No Confidence Motion Process Rules, 2010

1. Short name, extent and commencement.

(1)These Rules may be called the Bihar Municipal No Confidence Motion Process Rules, 2010.
(2)This shall extend to the whole State of Bihar.
(3)This shall come into force at once.